Supreme Court - Daily Orders
M/S. Indian Fish Meal And Oil Products . vs Shri Mohammed Kabir . on 16 December, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.44 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8321/2016
M/S. INDIAN FISH MEAL AND OIL PRODUCTS & ORS. Appellant(s)
VERSUS
SHRI MOHAMMED KABIR & ORS. Respondent(s)
IA No. 1/2016 - STAY APPLICATION)
WITH
C.A. No. 11156/2017 (XVII)
( IA No.78620/2017-CONDONATION OF DELAY IN FILING)
Date : 16-12-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s) Mr. R. Nedumaran, AOR
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Gayatri Gulati Sreyas, Adv.
Ms. Sneh Dhillon, Adv.
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Abhishek Atrey, Adv.
Mr. Sumit Teterwal, Adv.
Mr. Chakitan V.S. Papta, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. T. V. S. Raghavendra Sreyas, AOR
Ms. Gayatri Gulati Sreyas, Adv.
Ms. Sneh Dhillon, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal No. 8321/2016 is admitted.
Signature Not VerifiedPost both the appeals for hearing in the Digitally signed by CHARANJEET KAUR Date: 2019.12.18 second week of April, 2020. 15:45:24 IST Reason:
(NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER