Rajasthan High Court - Jaipur
Sumer Singh S/O. Govind Singh vs Ravi Kant Sharma S/O Jugal Kishoe Sharma on 17 July, 2018
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 14454/2018
Sumer Singh S/o. Govind Singh , Caste Rajput Permanent
Address Opp. Dalmiyon Vidya Mandir School Near Sulabh
Complex, Kabootar Khana, Chirawa, Tehsil Chirawa, District
Jhunjhunu, Rajasthan.
----Petitioner
Versus
1. Ravi Kant Sharma S/o Jugal Kishore Sharma , Caste
Brahmin R/o Ward No. 19, Chirawa, Tehsil Chirwa, Ditrict
Jhunjhunu, Rajasthan.
2. Smt. Madhu Sharma W/o. Sh. Ravi Kant Sharma , Caste
Brahmin R/o Ward No. 19, Chirawa, Tehsil Chirwa, Ditrict
Jhunjhunu, Rajasthan.
3. Norang Ram Saini S/o Late Mohabat Ram Saini , Caste
Mali R/o Mawandiyon Ki Dhani, Tan Aduka, Tehsil Chirwa,
District Jhunjhunu, Rajasthan.
4. Sh. Vinod Kumar Jangid S/o Late Bhumal Ram Jangid ,
Caste Khati R/o Islampur, Tehsil And District Jhunjhunu,
Rajasthan.
5. Sh. Haji Hakimuddin S/o Late Sh. Haji Mohammad Safi ,
Caste Vyapari Musalman, R/o Sultana Hathiram Ka, Tehsil
Chirawa, District Jhunjhunu, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Harish Agrawal HON'BLE MR. JUSTICE ALOK SHARMA Order 17/07/2018 Counsel for the petitioner seeks permission to withdraw the writ petition.
He is permitted to do so. Writ petition is dismissed as withdrawn.
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