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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(a) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(a)by the Director- General where the contravention or failure relates to a matter to which the appropriate Government is the Central Government; and