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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(4) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(4)The Syllabus of the pre-promotion course for Platoon Commanders and Company Commanders shall be as specified by the Inspector-General of Police from time to time.