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State of Madhya Pradesh - Section

Section 37F in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

37F. Import inter-state.

- A licensee holding licence in Form P.S. II only may import inter-state poppy straw in accordance with a pass granted by the licensing authority, or any Officer duly authorised by him. [The pass for import inter-state shall be issued in Form IV after payment of import fee at the rate of rupees 10 per kilogram] [Substituted by Notification No. (50) B-1-70-99-CTD-V, dated 15-10-1999.],