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State of West Bengal - Section

Section 34 in West Bengal Trade Unions Rules, 1998

34. Publication of the list of contesting unions.

- The Returning Officer shall immediately after its preparation in accordance with rule 32 cause a copy of the list to be affixed on his noticeboard and shall send a copy of such list t' each of the contesting Trade Unions. The Returning Officer shall also send a copy of such list to each of the concerned industrial establishment.