Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in The Orissa Money-lenders' Act, 1939 21. Powers of Court under the Usurious Loans Act, 1918 not affected by this Act. - Save as otherwise provided in Section 11 nothing in this Act shall affect the powers of a Court under the Usurious Loans Act, 1918 (X of 1918).
