Delhi High Court - Orders
Crsc Research And Design Institute ... vs Vista Information Systems Private ... on 14 November, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 455/2025
CRSC RESEARCH AND DESIGN INSTITUTE GROUP CO. LTD.
& ANR. .....Petitioners
Through: Mr. Manish Dembla, Mr. Nachiketa
Goyal, Advs.
versus
VISTA INFORMATION SYSTEMS PRIVATE LIMITED
.....Respondent
Through: Mr. Saurav Agarwal, Mr. Rajat
Malohtra, Mr. AsavRajan, Mr. Ajay
Sharma, Mr. Akash Saxena, Mr.
Prathmesh Agarwal, Ms. Prachi Joshi,
Ms. Madhu K Jain, Ms. Anadi Mishra,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 14.11.2025 I.A. 28433/2025
1. This is an application filed under Section 151 of CPC, 1908 seeking correction/clarification of the order dated 16.11.2025 to state that the petitioner shall deposit the awarded amount before the next date of hearing.
2. For the reasons stated in the application, issue notice.
3. Mr. Agarwal, learned counsel accepts notice on behalf of the respondent and states that he has no objection to the extension of time granted vide order dated 16.11.2025 and the same can be extended by This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/11/2025 at 20:55:57 another period of 3 weeks from today.
4. Consequently, the time granted in the order dated 16.11.2025 shall be extended to by a further period of 3 weeks from today.
5. The application is disposed of in aforesaid terms.
JASMEET SINGH, J NOVEMBER 14, 2025/sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/11/2025 at 20:55:57