Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(m) in Uttar Pradesh Private Universities Act, 2019

(m)the creation, composition and functions of any other body which is considered necessary for improving the academic stature of the University;