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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(1)These rules may be called the Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000.