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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(e) in Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons

(e)a medical, social or any other report regarding the antecedents and character of the sentenced person, where it is relevant for the disposal of his application or for deciding the nature of his confinement;