Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Jharkhand - Section Section 4 in Bihar Development of Homeopathic System of Medicine Act, 1953 4. The names of all persons registered under the Act shall be entered in the register together with all relevant particulars required under the preceding rule.
