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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(2)(h) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(h)advise Government on the allocation of work among Panchayats and Panchayat Samitis and co-ordinate their work; and