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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(4) in The Maharashtra Cooperative Societies Rules, 1961

(4)The application together with copies of necessary documents, deposit equivalent to value of one share of the Bank and fees specified below, shall be submitted by the applicant to the Receiving Officer as follows, namely: -
Loan amount Fees to be paid in Rs.
Up to Rs. 5,000 5
Rs.5,001 to Rs.15,000 20
Rs.15,001 to Rs.30,000 30
Rs.30,001 to Rs.50,000 50
Rs.50,001 and above 100