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[Section 93]
[Entire Act]
State of Maharashtra - Subsection
Section 93(4) in The Maharashtra Cooperative Societies Rules, 1961
| Loan amount | Fees to be paid in Rs. |
| Up to Rs. 5,000 | 5 |
| Rs.5,001 to Rs.15,000 | 20 |
| Rs.15,001 to Rs.30,000 | 30 |
| Rs.30,001 to Rs.50,000 | 50 |
| Rs.50,001 and above | 100 |