Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 16 in National Security (Rajasthan Conditions of Detention) Order, 1984 16. Recreation. - The detenus shall be allowed to play Volley Bail if there is room in the Jail for this and the number of detenus warrants.
