Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 56 in Maharashtra Cinemas (Regulation) Rules, 1966

56. Cut-outs.

(1)All circuits shall be efficiently protected by cut-outs placed in positions easily accessible to the staff, but inaccessible to the public. All cut-outs shall be of such pattern and be fixed in such a position as to admit of quick replacement.
(2)All cut-outs shall be so constructed that falling fused metal cannot cause a short circuit or an ignition.
(3)All switches and cut-outs shall be so marked as to show clearly which circuit or lamp they control.
(4)All switches, cut-outs, ceiling roses and wall sockets lamp-holders shall have non-inflammable bases and covers. All switches and cut-outs shall have sufficient length and breadth and shall be constructed so as to prevent the risk of formation-of an arc.
(5)All switches shall be of ample size to carry the current for which they are intended without heating and shall be so constructed that they shall not remain in any position intermediate between the "on" and the "off' position so as to permit of an arc or short circuit.