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State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Educational Institutions (Prohibition of Ragging) Act, 2009

1. Short title and commencement.

(1)This Act may be called the Himachal Pradesh Educational Institutions (Prohibition of Ragging) Act, 2009.
(2)It shall be deemed to have come into force on 25th day of March, 2009.