Supreme Court - Daily Orders
Mrs. Madhumita Bose vs The Manager, Retail Pa Claims Team Hdfc ... on 3 February, 2016
ITEM NO.54 REGISTRAR COURT. 2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 15529/2015
MRS. MADHUMITA BOSE Petitioner(s)
VERSUS
THE MANAGER, RETAIL PA CLAIMS TEAM HDFC ERGO GENERAL INSURANCE CO.
LTD. AND ANR.
Respondent(s)
Date : 03/02/2016 This petition was called on for hearing today.
For Petitioner(s)
Mr. Amlan Kumar Ghosh,Adv.
For Respondent(s) Mr. Samrat Nigam,Adv.
Ms. Prerna Mehta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the both the respondents has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.02.03 16:40:53 SCT Reason: