Section 21 in The Chhattisgarh Transit (Forest Produce) Rules, 2001
21. Prohibiting Conversion of Timber.
- Within the limits of any reserved, protected or unclassed forests under the control of the Forest Department and within eighty kilometres of such limits no person shall manufacture charcoal, or Katha without the previous sanction in writing of a forest officer not below the rank of the Conservator of Forests.
