Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(9)(c) in The Kerala Agricultural Income Tax Act, 1991

(c)"Charitable purposes" include relief of the poor, education, medical relief and the advancement of any other object of public utility;