Himachal Pradesh High Court
Gaurav & Anr. vs . Union Of India & Ors. on 1 March, 2024
Gaurav & Anr. vs. Union of India & Ors.
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Arb. Case No. 152 of 2024.
01.03.2024 Present: Mr. Karun Negi, Advocate, and Mr. Somesh Sharma, Advocate, for the petitioners.
Mr. Shiv Pal Mahans, Senior Panel Counsel, for respondent No.1.
Ms. Saneh Bhimta, Advocate, vice Ms. Shreya Chauhan, Advocate, for r respondent No.2.
Mr. Navlesh Verma, Addl. A.G. and Mr. J.S. Guleria, Dy. A.G. for respondents No.3 & 4 - State.
Reply on behalf of Union of India and NHAI is stated to have been filed, but the same is not on record. Registry is directed to trace and place the same on record.
List on 11th March, 2024.
(Satyen Vaidya) Judge 1st March, 2024.
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