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State of Punjab - Section

Section 215 in Punjab Jail Manual, 1996

215. Duties on admission of female prisoners.

- The female warder shall:
(1)receive all female prisoners committed to the jail upon their admission thereto and take every such prisoner before the Superintendent at the earliest opportunity;
(2)remove from such prisoner all money or other articles found on her, including (if such prisoner is not, by law, entitled to retain it) her wearing apparel and (in such cases) shall provide her with a complete jail out-fit; and
(3)entrust all money and other articles so removed from such female prisoners, to the custody of concerned official.