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Union of India - Section

Section 82 in The Petroleum Rules, 2002

82. Filling discharge faucet and dip pipes to be kept closed

.-Except during the operation of loading or emptying a tank vehicle, the filling pipe, discharge faucet and dip pipe shall be kept securely closed. Where the filling pipes are not provided with a liquid seal, the covers shall be locked or sealed except during the operation of loading a tank vehicle and the keys shall not be carried on the vehicle or the trailer.