Section 53 in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003
53. Duties of the Officer-in-Charge of Homes.
- The general duties, functions and responsibilities of the Office-in-Charge shall be as follows :(a)Providing homely atmosphere of love, affection, care, development and welfare of juveniles or children;(b)Planning implementation and coordinating all institutional activities programmes and operations;(c)Maintaining minimum standards in the Home;(d)Monitoring of juveniles or children, as the case may be, training and treatment programmes and correctional activities;(e)Supervision over juveniles or childrens, discipline and moral well being;(f)allocation of duties to personnel;(g)Attending to personnel welfare and staff discipline;(h)Preparation of budget and control over financial matters;(i)Supervision over office administration;(j)Monthly office inspection;(k)Daily inspection and round of institution;(l)Inspecting and tasting food prepared for juvenile or child;(m)Take prompt action to meet emergencies;(n)To take appropriate rehabilitation measures.
