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State of Punjab - Section

Section 43 in The Punjab Town Improvement Trust Rules, 1939

43.

In order to watch the distribution and condition of movable property of a permanent or durable nature, tools and plants, a distribution register will be maintained in form No. 19 for articles issued for use on works or by the staff. When such articles are returned to store a note will be made in the remarks column as to whether they are "serviceable" or "unserviceable" and the note attested by the officer in charge of the department. If the article is certified as unserviceable, it will be entered in a list of unserviceable stores and note of the fact made in registers Nos. 18 and 19. Unserviceable stores shall be disposed of periodically under the orders of the Trust.