Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1)(iii) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(iii)to determine, modify or vary the tariff on the basis of the concessions granted to the concessionaires and the interest of the consumer ;