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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(1)(b) in The Chhattisgarh Municipal Corporation Act, 1956

(b)shall notwithstanding anything contained in any law for the time being inforce, vacate the same on his ceasing to be in the service of the Corporation, or whenever the Commissioner thinks it necessary and expedient to require him to do so.