Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992 5. Regulation of accounts. - The Government may regulate the maintenance of accounts by the educational institutions in such manner as may be prescribed.
