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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 98 in Punjab Gram Panchayat Act, 1952

98. Control and sub-ordination.- In all matters arising under this Act, and unless otherwise provided, 1* * * * *, Deputy Commissioners, 2(Sub-Divisional Officers), Director and District Boards shall be subject to such authority and control as Government may direct.