Supreme Court - Daily Orders
Sentinel Properties Pvt. Ltd. vs Bharatkumar Ratilal Deliwala on 25 November, 2019
Bench: Arun Mishra, Surya Kant
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ITEM NO.11 + 23 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24909-
24910/2019
(Arising out of impugned final judgment and order dated 16-09-2019
in AFO No. 205/2014 16-09-2019 in CA No. 1/2014 passed by the High
Court Of Gujarat At Ahmedabad)
SENTINEL PROPERTIES PVT. LTD. Petitioner(s)
VERSUS
BHARATKUMAR RATILAL DELIWALA & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.159753/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.159754/2019-EXEMPTION FROM
FILING O.T. and IA No.163465/2019-EXEMPTION FROM FILING O.T. and IA
No.159756/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
No.163464/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES)
with
SLP (C) No. 26521-26526 of 2019
(For admission and IR and exemption from filing OT, permission to
file lengthy list of dates and permission to file additional
documents/facts/annexures)
SLP (C) No. 26495-26500 of 2019
(For admission and IR and exemption from filing OT, permission to
file lengthy list of dates and permission to file additional
documents/facts/annexures)
SLP (C) No. 26517-26520 of 2019
(For admission and IR and exemption from filing OT, permission to
file lengthy list of dates and permission to file additional
documents/facts/annexures)
Date : 25-11-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s)
Signature Not Verified
Mr. Abhimanyu Bhandari, Adv.
Ms. Roohina Dua, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.11.26
16:55:53 IST
Reason:
Mr. Anirudh Bakhru, Adv.
Mr. Cheitanya Madan, Adv.
Ms. Ekta Kapil, Adv.
Mr. Aabid Hemani, Adv.
Ms. B. Vijayalakshmi Menon, AOR
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For Respondent(s) Mr. Dhaval C. Dave, Sr. Adv.
Mr. Nikhil Goel, Adv.
Ms. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Anshuman Srivastava, Adv.
Mr. Utkarsh Pratap, Adv.
Mr. E. C. Agrawala, Adv.
Mr. Malak Manish Bhatt, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 29.11.2019.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER