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Supreme Court - Daily Orders

Sentinel Properties Pvt. Ltd. vs Bharatkumar Ratilal Deliwala on 25 November, 2019

Bench: Arun Mishra, Surya Kant

                                                     1

     ITEM NO.11 + 23                          COURT NO.3                  SECTION III

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s)            for   Special   Leave    to   Appeal   (C)   No(s).    24909-
     24910/2019

     (Arising out of impugned final judgment and order dated 16-09-2019
     in AFO No. 205/2014 16-09-2019 in CA No. 1/2014 passed by the High
     Court Of Gujarat At Ahmedabad)

     SENTINEL PROPERTIES PVT. LTD.                                       Petitioner(s)

                                                    VERSUS

     BHARATKUMAR RATILAL DELIWALA & ANR.                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.159753/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.159754/2019-EXEMPTION FROM
     FILING O.T. and IA No.163465/2019-EXEMPTION FROM FILING O.T. and IA
     No.159756/2019-PERMISSION TO FILE LENGTHY LIST OF DATES and IA
     No.163464/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
     ANNEXURES)
     with

     SLP (C) No. 26521-26526 of 2019
     (For admission and IR and exemption from filing OT, permission to
     file lengthy list of dates and permission to file additional
     documents/facts/annexures)

     SLP (C) No. 26495-26500 of 2019
     (For admission and IR and exemption from filing OT, permission to
     file lengthy list of dates and permission to file additional
     documents/facts/annexures)

     SLP (C) No. 26517-26520 of 2019
     (For admission and IR and exemption from filing OT, permission to
     file lengthy list of dates and permission to file additional
     documents/facts/annexures)

     Date : 25-11-2019 These petitions were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)
Signature Not Verified
                                    Mr.   Abhimanyu Bhandari, Adv.
                                    Ms.   Roohina Dua, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.11.26
16:55:53 IST
Reason:
                                    Mr.   Anirudh Bakhru, Adv.
                                    Mr.   Cheitanya Madan, Adv.
                                    Ms.   Ekta Kapil, Adv.
                                    Mr.   Aabid Hemani, Adv.
                                    Ms.   B. Vijayalakshmi Menon, AOR
                                   2


For Respondent(s)   Mr.   Dhaval C. Dave, Sr. Adv.
                    Mr.   Nikhil Goel, Adv.
                    Ms.   Naveen Goel, Adv.
                    Mr.   Dushyant Sarna, Adv.

                    Mr.   Mahesh Agarwal, Adv.
                    Mr.   Rishi Agrawala, Adv.
                    Mr.   Anshuman Srivastava, Adv.
                    Mr.   Utkarsh Pratap, Adv.
                    Mr.   E. C. Agrawala, Adv.

                    Mr. Malak Manish Bhatt, AOR

          UPON hearing the counsel the Court made the following
                          O R D E R

List on 29.11.2019.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER