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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(oo) in The Indian Post Office Rules, 1933

(oo)District councils of the autonomous districts of Assam constituted by the Sixth Schedule to the Constitution of India, including the Pawi-Lakher Regional Council in the Mizo autonomous district of Assam, provided that the articles posted by them relate solely to the business of the said Councils.