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State of Rajasthan - Section

Section 25 in Marble Policy, 2002

25. This Notification shall came into force from the date of its publication in the Official Gazette.

[Annexure-1, Form A, Form B, Form C, Form D, Form E, Form F, & Form G Deleted by GSR 113 dated 24-3-2011]Notification No. F7(17)MinesiGr.I1/2001-1 dated 10-10-2(108 Published in Rajasthan Gazette Part IV(C)(1) dated 13-10-2008.