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[Cites 0, Cited by 1] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(a) in THE REGIONAL RURAL BANKS ACT, 1976

(a)the granting of loans and advances, particularly to small and marginal farmers and agricultural labourers ----------------------------------------------- 1. Ins. by Act 1 of 1988, s. 11 (w.e.f. 28-9-1988).