Patna High Court - Orders
A.K. Bhatia @ Anil Kumar Bhatia @ A.K. ... vs State Of Bihar & Anr on 15 January, 2016
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.55331 of 2015
Arising Out of PS.Case No. -484 Year- 2015 Thana -NALANDA COMPLAINT CASE District-
NALANDA (BIHARSHARIFF)
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A.k. Bhatia @ Anil Kumar Bhatia @ A.k. Bhatiya
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Kumari Rashmi, Adv.
For the State : Mr. Yogendra Kumar, (App)
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
2 15-01-2016Counter affidavit filed today be kept on the record.
The learned counsel for the Petitioner seeks time to go through the same.
Put up this matter on 29.1.2016.
(Anjana Prakash, J) S.Ali/-
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