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Karnataka High Court

The Bangalore Water Supply And Sewerage ... vs T Suresh Kumar on 25 May, 2009

Author: Mohan Shantanagoudar

Bench: Mohan Shantanagoudar

 

1

HWTTHEIifl3fICHQUTKTCHTIUXRFUTEAEUfVTIfllNWEfiLCHWE
DATED THIS THE 25th DAY OF  
THmLHCflflBLEllR¢flJ8Tfl3Elfl$EfiUES&fi&H£Hjmfififlflyfifl %
wnrr PETITION Nonva%oz=%%%2oo5:u;-12E;3)%  
WRIT PETITION NO';§§£398 OFV.2Q54(.i§A-RE 3;
W.P.NO.7-476 or zoo:    '    
THE aANcALoaE,u§TEa'su5aLf_ "7 
5 5EVEfi%G5.3QAfiD L=%-"A*  i
cauvmav 3navAn,1_
BANGALQRE,9_'. ,'w
REP; BY ,TT3 ' ' 

c3:a?,5aH;y;sTfiAfIfiE~m«5
 OF?ICEafCUHeSE¢RETARY

_ § A % % J _ . PETITIONER
(By S.rEi..: M ri"rqo1*:n;z:;'LL_;%.r;nv., 3
ANDf?' u  .  

' '*. 1~ T §UEESH KUHAR

»V ._S£O=MwTHIHHEGoWoA
"_. A539 gang? 32 YRS,
. r,a/AT£No;65, VANIVILAS ROAD,
', EASAVEHAGUDI,
"BAHGALDRE 560 004

"  x2, THE SPCL LAO
" _ "BAHANAGARAM SUB DIVISION,

EHNGALORE D£ST . ,
... assponosnrs

 '(3y Sri:D.R.RAVI snanxaa, ADV., FOR R1
SRIEH. KESHAVA REDDY, KGB FOR R2}

 



 

THIS WRIT PETITION IB FILED UNDER [»-ARTICLE
225 AND 227 OF THE CONSTITUTION OF INEIAVEflAYING
TO OUASH THE IMPUGHED ORDER I j"3ii'.§R-£)_ " 
15/EKQUU4, BY THE SECOND RESPONDENT AS EEH%fiRX;_

W.P.NO.42398 OF 2004 BBTWEEH:

T SURESH KUMAR 4 z_ 3/0 H THIHHE GownA~,"« man ABOUT 34 mans no 65, YANIVILA3 n0fiE;j-- '; aAsAvAxAaunxx_*~ --' ,.va_»_* BANGALORE ' 1 aruz cHAzaa£H%'«_-~_«-

BANGALORE EATER 3U£PLY'AND SEEERAGE B<.s.§RD,_ mvsai ,Iv._s*r.a.Ge: paoascr mnvsar BHhYhN_'.=

-rug sé'E:c::AL AND ACQUISITION orncza

-_*aa§a3u§cg3Au sua orvrsrou A"fl_" RhHAHAG$HAH TALUK A? '3Ar;GA1,oaz nrswaxcr " assponoms tBy~..s:i:u H none: ma R1 ..sa1:z«r. HES}-[AVA annoy, AGA FOR 9.2 J

----4-.----

rmm wnrr pmrrrons HEARING IN B'GROUP rms my, THE COURTAIADE THE FOLLOWlNG:-

filed by the awncr of that:
in laut hi land: in aoquiuitiun S' - _ amount as awarded and second respondent vide order ._ " records disclose that Sri. T. Suruoh Immer- No.1 in W.P.Na.7476/.'2CD5 is the mm of properties to an axtmt of 19 acres 33 $5 guntao of lands in survey Hou.711,f1, 711/2b, '711f2c, 71271, W7