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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(f) in Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951

(f)expressions used, but not defined in this Act, shall have the same meanings as are assigned to them in [ the Code ] [These words were substituted for the words and figures 'The Bombay Land Revenue Code, 1879', by Gujarat 9 of 1960, section 3 (d) (ii).].