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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Himachal Pradesh - Subsection

Section 204(1)(b) in The Himachal Pradesh Municipal Corporation Act, 1994

(b)the materials and method of construction and position of fire places, chimneys, drains, water seal latrines, privies, urinals and cesspools.