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State of Bihar - Section

Section 3 in THE BIHAR GOSHALA ACT, 1950

3. Establishment of the Federation — As soon as possible after this Act comes into force, there shall be established in the State of Bihar a Federation to be called the Bihar State Goshala Pinjrapole Federation. The Federation shall consist of the prescribed number of members elected by the trustees of the goshalas of the State in the prescribed manner at a meeting specially held for the purpose.