Section 75(3)(b) in The Maharashtra Universities Act, 1994

[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

(b)The committee shall consist of the following members, namely:-

(i)the Vice-Chancellor - Chairman;

(ii)three Heads of university, institutions or departments, nominated by the Vice-Chancellor;

(iii)two members nominated by the Management Council, from amongst its members;

(iv)the Registrar;

(v)the Finance and Accounts Officer;

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