Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(3) in Arunachal Pradesh University of Studies Act, 2012 (3)The Board of Governors will decide the usage of land, building and other properties acquired by the university, which is for the benefits of university.
