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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(h) in The Orissa Agricultural Produce Markets Act, 1956

(h)The kind and description of the weights and measures and the weighing and measuring instruments which alone shalt be used in transactions in agricultural produce in a market area;