Orissa High Court
Dr. Nikunja Bihari Das vs Kiit University & Ors. .... Opposite ... on 21 June, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 12993 of 2017
Dr. Nikunja Bihari Das .... Petitioner
Mr. P.K. Sahoo, Advocate
-Versus -
KIIT University & Ors. .... Opposite Parties
Mr. B.P. Tripathy, AGA
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_ 21.06.2023 Order No. 1. This matter is taken up through hybrid mode.
3. 2. None appears for the petitioner on repeated calls.
3. Writ petition stands dismissed for non-prosecution.
(Sashikanta Mishra) Judge A.K. Rana Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: HIGH COURT OF ORISSA Date: 21-Jun-2023 18:44:32 Page 1 of 1