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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(1) in The Jammu and Kashmir Saffron Act, 2007

(1)Whoever marks saffron packing, not being authorized to do so under the Act or the rules made there under, shall be punishable with imprisonment for a term not exceeding one year and fine not exceeding twenty thousand rupees.