Section 74(1)(b) in The Gujarat Maritime Board Act, 1981

[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

(b)the salaries, fees, remunerations, allowances, pensions, gratuities, compassionate allowances or other moneys due to

(i)the Chairman, and other member of the Board;

(ii)the employees of the Board; and

(iii)the surviving relatives, if any, of such employees;

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