Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(1) in The Maharashtra Advocates Welfare Fund Act, 1981 (1)The Trustee Committee shall meet, at least once in three calendar months or more often if found necessary to transact business under this Act or the regulations made there under.
