Rajasthan High Court - Jaipur
Udal Singh Sikarwal Son Of Shri Babu ... vs Brijesh Agarwal Son Of Shri Lallu Lal ... on 14 July, 2022
Author: Birendra Kumar
Bench: Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 4522/2022
Udal Singh Sikarwal Son Of Shri Babu Singh Sikarwal,
----Petitioner
Versus
Brijesh Agarwal Son Of Shri Lallu Lal Agarwal,
----Respondent
For Petitioner(s) : Ms. Prathishtha Sunger For Respondent(s) :
HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 14/07/2022 Let notice should go to the sole respondent through both processes.
Requisites be filed within ten days.
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