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Rajasthan High Court - Jaipur

Udal Singh Sikarwal Son Of Shri Babu ... vs Brijesh Agarwal Son Of Shri Lallu Lal ... on 14 July, 2022

Author: Birendra Kumar

Bench: Birendra Kumar

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                               S.B. Criminal Miscellaneous (Petition) No. 4522/2022

                                    Udal Singh Sikarwal Son Of Shri Babu Singh Sikarwal,
                                                                                                         ----Petitioner
                                                                          Versus
                                    Brijesh Agarwal Son Of Shri Lallu Lal Agarwal,
                                                                                                       ----Respondent

For Petitioner(s) : Ms. Prathishtha Sunger For Respondent(s) :

HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 14/07/2022 Let notice should go to the sole respondent through both processes.
Requisites be filed within ten days.
(BIRENDRA KUMAR),J Sunita/37 (Downloaded on 18/07/2022 at 09:21:39 PM) Powered by TCPDF (www.tcpdf.org)