Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Assam - Subsection Section 27(7) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017 (7)It shall have power to accept, on behalf of the University, bequest, endowments, donations or transfer of any movable or immovable property.
