Himachal Pradesh High Court
Puran Bhagat vs Hrtc & Ors. on 15 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Puran Bhagat Versus HRTC & Ors.
Ex. Pet. No.15 of 2022 .
15.03.2022 Present: Mr. Himanshu Kapila, Advocate vice Mr. Manohar Lal Sharma, Advocate, for the petitioner. Mr. Vikas Rajput, Advocate, for the respondents.
Notice. Mr. Vikas Rajput, learned Standing Counsel, accepts notice for the respondents. Reply/compliance affidavit be filed within two weeks. List thereafter.
(Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 15, 2022 Judge
R.Atal/Mukesh
::: Downloaded on - 15/03/2022 20:13:40 :::CIS