Section 26 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010
26. Late payment surcharge.
- In case the payment of any bill for charges payable under these regulations is delayed by an intra-State entity beyond a period of 30 days from the date of billing a late payment surcharge at the rate of 1.25% per month shall be levied by the system operator.
