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Supreme Court - Daily Orders

M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 17 January, 2023

Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar

     ITEM NO.502                         COURT NO.3                  SECTION III

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal Nos. 3802-3803/2020

     M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED                      Appellant(s)

                                                VERSUS

     M/S INDO UNIQUE FLAME LTD. & ORS.                               Respondent(s)

     [ TO GO BEFORE FIVE HON'BLE JUDGES ]
     [MR. GOURAB BANERJEE APPOINTED AS AMICUS CURIAE VIDE ORDER DATED
     29.09.2022]
     (With IA No. 185816/2022 - INTERVENTION APPLICATION and IA No.
     152125/2022 - INTERVENTION APPLICATION and IA No. 72141/2021 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 17-01-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE K.M. JOSEPH
                         HON'BLE MR. JUSTICE AJAY RASTOGI
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE HRISHIKESH ROY
                         HON'BLE MR. JUSTICE C.T. RAVIKUMAR

                                   Mr. Gourab Banerji, Sr. Adv. (Amicus Curiae)
     For Appellant(s)
                                   Mr. Rameshwar Prasad Goyal, AOR
                                   Mr. Gagan Sanghi, Adv.

     For Respondent(s)
                                   Mr. Sanjay Kapur, AOR
                                   Ms. Megha Karnwal, Adv.
                                   Mr. Surya Prakash, Adv.
                                   Mr. Arjun Bhatia, Adv.
                                   Ms. Akshata Joshi, Adv.
                                   Mr. Lalit Rajput, Adv.

                                   Mr. K. Ramakamth Reddy, Sr. Adv.
                                   Mr. Rajul Shrivastav, Adv.
                                   Ms. Komal Agrwal, Adv.
                                   Ms. Charu Ambwani, AOR
Signature Not Verified             Mr. Debesh Panda, AOR
Digitally signed by
Nidhi Ahuja
Date: 2023.01.17
17:11:03 IST
Reason:                            Ms. Malvika Trivedi, Sr. Adv.
                                   Mr. Premlal Krishnan, Adv.
                                   Mr. Rahul Arya, Adv.

                                                                                     1
CA Nos. 3802-3803/2020

                         Mr. Madhav Bhatiya, Adv.
                         Ms. Bani Dixit, Adv.
                         Mr. Madhav Bhatia, Adv.
                         Mr. Shailendra Slaria, Adv.
                         Mr. Yogesh Sharma, Adv.
                         Mr. Alok Tripathi, AOR
                         Mr. Arun Pandiyan, Adv.

                         Mr. Puneet Singh Bindra, AOR
                         Ms. Anshika Mishra, Adv.
                         Ms. Simran Jeet, Adv.
                         Mr. Rishabh Gupta, Adv.


            UPON hearing the counsel the Court made the following
                               O R D E R
I.A. No. 152125/2022

Mr. Puneet Singh Bindra, learned counsel for the applicant, seeks permission to withdraw the interlocutory application. The interlocutory application stands dismissed as withdrawn.

List the civil appeals on 18th January, 2023.

           (NIDHI AHUJA)                        (RENU KAPOOR)
             AR-cum-PS                        ASSISTANT REGISTRAR


           (JAGDISH KUMAR)                     (ANITA MALHOTRA)
           COURT MASTER (SH)                      AR-cum-PS




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